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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(2) in The Railways (Opening for Public Carriage of Passengers) Rules, 2000

(2)The Commissioner shall be responsible to see that under no circumstances the stresses specified in the Standard Codes of Practice for bridges are exceeded, unless the Central Government, by general or special order, specify different stresses or loads specification, for the reasons recorded therein, in a specific base.