Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 20 in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965 20. The Deputy Secretaries shall perform such functions of the Secretary as may be assigned to them by the Secretary or the Chairman.
