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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(1)(f) in Hyderabad Metropolitan Water Supply and Sewerage Act, 1989

(f)"Hyderabad Metropolitan area" means the area of the Hyderabad Urban district and includes such other areas adjacent thereto as the Government may, by notification from time to time, specify;