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State of Madhya Pradesh - Section

Section 3 in The M.P. Janpad Panchayat (Management of Ferries) Rules, 1999

3. Power to establish, define, discontinue and declare Panchayat ferries.

(1)The Collector of the District may from time to time,-
(a)establish any Janpad Panchayat ferry;
(b)define the limit of any ferry;
(c)change the course of any ferry;
(d)discontinue any ferry which they deem necessary.
(2)Every such establishment, definition, change, or discontinuation shall be made by notification provided that when any alteration in the course or in the limits of a ferry is rendered necessary by changes in the river, such alteration may be made by an order of the Collector of the District in which the ferry be situate.