Supreme Court - Daily Orders
Gurmeet Singh And Others vs State Of Punjab And Others on 23 March, 2015
Bench: Madan B. Lokur, Adarsh Kumar Goel
ITEM NO.42 COURT NO.9 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
4839/2015
(Arising out of impugned final judgment and order dated 27/11/2014
in CWP No. 24228/2014 passed by the High Court of Punjab & Haryana
at Chandigarh)
GURMEET SINGH AND OTHERS Petitioner(s)
VERSUS
STATE OF PUNJAB AND OTHERS Respondent(s)
(With appln. (s) for c/delay in filing SLP)
Date : 23/03/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Mr. G.S. Chahal, Adv.
Mr. R. C. Kaushik, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(SANJAY KUMAR-I) (JASWINDER KAUR) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Sanjay Kumar Date: 2015.03.23 17:27:05 IST Reason: