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Supreme Court - Daily Orders

Gurmeet Singh And Others vs State Of Punjab And Others on 23 March, 2015

Bench: Madan B. Lokur, Adarsh Kumar Goel

  ITEM NO.42                                    COURT NO.9                  SECTION IVB

                                  S U P R E M E C O U R T O F           I N D I A
                                          RECORD OF PROCEEDINGS

  Petition(s)                   for   Special    Leave    to   Appeal   (C)......CC   No(s).
  4839/2015

  (Arising out of impugned final judgment and order dated 27/11/2014
  in CWP No. 24228/2014 passed by the High Court of Punjab & Haryana
  at Chandigarh)

  GURMEET SINGH AND OTHERS                                                   Petitioner(s)

                                                         VERSUS

  STATE OF PUNJAB AND OTHERS                                                 Respondent(s)

  (With appln. (s) for c/delay in filing SLP)

  Date : 23/03/2015 This petition was called on for hearing today.

  CORAM :
                            HON'BLE MR. JUSTICE MADAN B. LOKUR
                            HON'BLE MR. JUSTICE ADARSH KUMAR GOEL

  For Petitioner(s)                    Mr. G.S. Chahal, Adv.
                                       Mr. R. C. Kaushik, AOR


  For Respondent(s)

                          UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

The special leave petition is dismissed.

(SANJAY KUMAR-I) (JASWINDER KAUR) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Sanjay Kumar Date: 2015.03.23 17:27:05 IST Reason: