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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Odisha - Subsection

Section 25(1)(a) in Utkal University of Culture Act, 1999

(a)Awardees of the National Sahitya Academi or Orissa Sahitya Academi (for poetry/fiction/drama) or persons who have at least one earlier work which is certified by two awardees of the National Sahitya Academi to be of High standard of creativity shall be eligible to submit four copies of a published work of poetry/fiction drama, along with a brief commentary that may be interpretative/analytical/ critical, for consideration of the University.