Karnataka High Court
Rev.D.Arul Alexander vs Gethesemane Lutheran Church (Ielc) on 7 March, 2012
Author: C.R.Kumaraswamy
Bench: C.R.Kumaraswamy
VVherefore, the petitioner prays this Hon'ble Court may be pleased to convert the above into MFA to enable to petitioner to get appropri*3'ate.Ao V"
relief in the interest of justice and eqtiity." 3 " " ~ V' In View of the memo dated jiisivh permitted to Convert this Regiiliarllph' into Miscellaneous First Appeal. "RITA is disposed of.
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