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[Cites 0, Cited by 0] [Section 54(9)] [Section 54] [Entire Act]

State of West Bengal - Subsection

Section 54(9)(b) in The Jadavpur University Act, 1981

(b)all Institutions affiliated to or recognized by the former University and continuing as such immediately before the appointed day shall be deemed to be affiliated to, or recognised by, the University;