Section 32(3) in Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981
(3)A cane-grower or a co-operative society in a reserved area may offer in the form and by the date prescribed to supply to the occupier of the factory for which the area is reserved cane grown in such area by the cane-grower or by the members of co-operative society or societies as the case may be.
