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Madhya Pradesh High Court

C U Roy vs The State Of Madhya Pradesh on 27 August, 2021

Author: Nandita Dubey

Bench: Nandita Dubey

1 WP-12289-2020 The High Court Of Madhya Pradesh WP-12289-2020 (C U ROY Vs THE STATE OF MADHYA PRADESH AND OTHERS) 7 Jabalpur, Dated : 27-08-2021 Heard through Video Conferencing. List this matter along with W.P. No.18105/2020.

(NANDITA DUBEY) JUDGE b Signature Not Verified SAN Digitally signed by BHARTI GADGE Date: 2021.08.28 12:18:06 IST