Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1710] [Entire Act] Union of India - Section Section 34 in Income Tax Rules, 1962 34. Return in lieu of monthly return under rule 32. - Omitted by the IT (Sixth Amdt.) Rules, 1988, w.e.f. 12-7-1988.
