Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46(7)] [Section 46] [Entire Act] State of Jammu-Kashmir - Subsection Section 46(7)(ii) in Jammu and Kashmir Forest (Protection) Force Rules, 2012 (ii)directed to report for duty either at their headquarters or to proceed direct to the place at which their services are required.