Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Tamilnadu - Subsection Section 12(2) in Madura Sugars Limited (Acquisition and Transfer of Undertaking) Act, 1984 (2)The Government may take or cause to be taken all necessary steps for securing possession of the undertaking which has vested in them under section 4.
