Bombay High Court
Shri. Shingade Ramchandra Kamlaji And ... vs State Of Maharashtra Through The ... on 27 November, 2018
Bench: S.C. Dharmadhikari, Bharati Harish Dangre
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 11810 OF 2017
Smt. Dhanwanti Vinod More ....Petitioner
V/S
State Of Maharashtra Through The Secretary ....Respondent
And Ors.
WITH WRIT PETITION NO. 12827 OF 2017 Shri. Shingade Ramchandra Kamlaji And Ors. ....Petitioner V/S State Of Maharashtra Through The Secretary ....Respondent And Ors.
CORAM : S.C. DHARMADHIKARI & SMT. BHARATI HARISH DANGRE, JJ DATE : 27th November, 2018 P.C. :
Due to paucity of time the matter is adjourned for admission, Ad-interim relief if any to continue till then. Stand over to 04.12.2018 ( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 27/11/2018 ::: Downloaded on - 28/11/2018 01:57:59 :::