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[Cites 0, Cited by 0] [Section 96] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 96(2) in Arunachal Pradesh Panchayat Raj Act, 1997

(2)One-third of the total number of members of a Zilla Parish ad shall form the quorum for a meeting of the Zilla Parishad;Provided that no quorum shall be necessary for an adjourned meeting.