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Supreme Court - Daily Orders

The Pr. Commissioner Of Income Tax ... vs Sinhagad Technical Education Society on 3 January, 2023

Bench: Krishna Murari, V. Ramasubramanian

     ITEM NO.33                              COURT NO.14              SECTION IX

                                 S U P R E M E C O U R T O F     I N D I A
                                         RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 38154/2022

     (Arising out of impugned final judgment and order dated 24-11-2021
     in ITA No. 1454/2017 passed by the High Court Of Judicature At
     Bombay)

     THE PR. COMMISSIONER OF INCOME TAX (CENTRAL) PUNE                Petitioner(s)

                                                    VERSUS

     SINHAGAD TECHNICAL EDUCATION SOCIETY                             Respondent(s)

     (FOR ADMISSION and I.R. and IA No.195708/2022-CONDONATION OF DELAY
     IN FILING )

     Date : 03-01-2023 This petition was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE KRISHNA MURARI
                           HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN


     For Petitioner(s)                        Mr. Balbir Singh, ASG
                                             Mr. Naman Tandon Adv
                                             Mr. Rupinder Sinhmar Adv
                                             Mr. Sachin Sharma Adv
                                             Mr. Vikas Arora Adv.
                                              Mr. Prahlad Singh, Adv.
                                              Mr. Shashank Bajpai, Adv.
                                             Mr. Raj Bahadur Yadav, AOR

     For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                               O R D E R

Delay condoned.

Issue notice, returnable within four weeks.

Signature Not Verified

(SONIA BHASIN) Digitally signed by SONIA BHASIN Date: 2023.01.04 (BEENA JOLLY) 14:09:50 IST Reason: COURT MASTER (SH) COURT MASTER (NSH)