Supreme Court - Daily Orders
The Pr. Commissioner Of Income Tax ... vs Sinhagad Technical Education Society on 3 January, 2023
Bench: Krishna Murari, V. Ramasubramanian
ITEM NO.33 COURT NO.14 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 38154/2022
(Arising out of impugned final judgment and order dated 24-11-2021
in ITA No. 1454/2017 passed by the High Court Of Judicature At
Bombay)
THE PR. COMMISSIONER OF INCOME TAX (CENTRAL) PUNE Petitioner(s)
VERSUS
SINHAGAD TECHNICAL EDUCATION SOCIETY Respondent(s)
(FOR ADMISSION and I.R. and IA No.195708/2022-CONDONATION OF DELAY
IN FILING )
Date : 03-01-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KRISHNA MURARI
HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
For Petitioner(s) Mr. Balbir Singh, ASG
Mr. Naman Tandon Adv
Mr. Rupinder Sinhmar Adv
Mr. Sachin Sharma Adv
Mr. Vikas Arora Adv.
Mr. Prahlad Singh, Adv.
Mr. Shashank Bajpai, Adv.
Mr. Raj Bahadur Yadav, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice, returnable within four weeks.
Signature Not Verified(SONIA BHASIN) Digitally signed by SONIA BHASIN Date: 2023.01.04 (BEENA JOLLY) 14:09:50 IST Reason: COURT MASTER (SH) COURT MASTER (NSH)