Himachal Pradesh High Court
Hem Raj & Others vs . State Of H.P & Another. on 28 February, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Hem Raj & others Vs. State of H.P & another.
.
Cr.MMO No. 592 of 2021 28.2.2022 Present: Mr. Rakesh Chauhan, Advocate, for the petitioners.
Ms.Divya Sood, Deputy Advocate General, for respondent No. 1.
Mr.Anshul Attri, Advocate, vice Mr.Tara Singh Chauhan, Advocate, for respondent No. 2.
r 2021 Cr.MMO No. 592 of 2021 & Cr.M.P. No. 2322 of Rejoinder(s) to replies filed on behalf of respondent No. 1, as prayed, be filed within four weeks.
Replies on behalf of respondent No. 2, be filed in the meanwhile.
List on 6th April, 2022.
(Vivek Singh Thakur), Judge.
28th February, 2022 (Keshav) ::: Downloaded on - 28/02/2022 20:14:20 :::CIS