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[Cites 0, Cited by 0] [Section 20(8)] [Section 20] [Entire Act]

State of Mizoram - Subsection

Section 20(8)(c) in Mizoram Cooperative Societies Act, 2006

(c)in the case of change of liability the proposed amendment of bye- laws of concerned for the purpose have been either registered or deemed to have been registered;