Rajasthan High Court - Jaipur
Kavita Kumari Daughter Of Shri Devkaran ... vs The State Of Rajasthan Through Its ... on 27 May, 2019
Author: Alok Sharma
Bench: Alok Sharma
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 15177/2018
1. Meena Jat D/o Shri Kailash Jat, Aged About 22 Years, R/o
3-C-23, Mahaveer Nagar Vistar Yojna, Anandpura, Phoota
Talab, P.i.p. Kota, Rajasthan
2. Pooja Tiwari D/o Shri Narottam Tiwari W/o Shri Yogesh
Sharma, R/o Chamunda Devi Ke Paas, Gurjar Mohalla,
Gangapur, District Sawaimadhopur, Rajasthan
3. Shanti Choudhary D/o Shri Ram Lal Choudhary, R/o
Madhorajpura, Tehsil Phagi, District Jaipur, Rajasthan
----Petitioners
Versus
1. The State Of Rajasthan Through Its Secretary, Medical
And Health Department, Government Of Rajasthan,
Secretariat,jaipur
2. Addl. Chief Secretary Medical And Health Department,
Secretariat, Jaipur, Rajasthan
3. Director, Medical And Health Services, Rajasthan, Tilak
Marg, Health Bhawan, Jaipur
4. Addl. Director (Administration), Medical And Health
Services Rajasthan, Tilak Marg, Swasth Bhawan, Jaipur
----Respondents
Connected With S.B. Civil Writ Petition No. 14081/2018
1. Pooja Choudhary S/o Ram Kishor Choudhary, R/o Village Basdi Kanla Post Bhensawa Via Reinwal, Kishangarh Reniwal, Jaipur- 303603
2. Geeta Yadav D/o Gokul Chand Yadav, Aged About 21 Years, Resident Of Vpo Basri Khurd, Neem Ka Thana, Sikar.
3. Prerna Sharma D/o Subhash Sharma, R/o P.n. 89 Jai Chamunda Colony, Bhandhu Nagar, Behind Alka Cinema, Murlipura, Jaipur.
4. Mamta Kumari Hindala D/o Mohan Lal Hindala, R/o Vpo Rajpura Nosal Tehsil Dantaramgarh, Distt. Sikar.
5. Prem Hindala D/o Mohan Lal Hindala, Vpo Rajpura Nosal Tehsil Dantaramgarh, Distt.sikar.
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6. Anju Kumari D/o Yadram, R/o Vpo Devta, Tehsil Kotputli Jaipur.
7. Sunita Verma D/o Kajod Mal Bunkar, R/o Bhainsawa, Tehsil Kishangarh Reinwal, Jaipur.
8. Shakuntala Bai D/o Chhitarmal Gurjar, R/o Village Amarpura, Tehsil Kotputli, Jaipur
9. Neha Garg D/o Chandrahas Garg, Resident Of Gurjar Mohalla, Ward No. 16 Kherli Alwar.
10. Puja Meena D/o Bansi Lal Meena, R/o Ajency Ariya, Devli, Jahajpur, Deoli, Tonk.
11. Seema Saini D/o Satyanarayan Saini, R/o Vpo Birasana Tehsil Jamwaramgarh, Jaipur.
12. Pooja Kumari D/o Raghuveer Tundwal, R/o Papurana, Tehsil Khetri, Jhunjhunu.
13. Samli Meena D/o Kanhaiya Lal Meena, R/o Vpo Bharathala, Tehsil Niwai, Tonk.
14. Sushilla Choudhary D/o Rup Narayan Choudhary, Resident Of Tejaji Mohalla, Post Palai,l Niwai, Tonk.
15. Asha Yadav D/o Arjun Lal Yadav, R/o 242 Therkyo Ki Dhani, Jaitpura, Jaipur.
16. Sunita Meena D/o Chanda Lal Meena, R/o P.n. 39 Prem Nagar, Goner Road Luniyawas Tehsil Sanganer Jaipur.
17. Kajol Meena D/o Puran Mal Meena, R/o Village Akhepura Post Akhepura, Vishwakrma Industrial Area, Tehsil Amer Distt. Jaipur.
18. Archana Meena D/o Harnanada Meena, Resident Of Village Ghata Post Bainada, Tehsil Bassi,l Jaipur.
19. Urmila D/o Bhanwar Lal Meghwal, R/o Dhana Bhakaran, Tehsil Taranagar Distt. Churu.
20. Hemlata Meena D/o Buddh Ram Meena, R/o Village Dagolai Post Paparda Tehsil Kishangarh Reinwal, Jaipur.
21. Kavita Yadav D/o Keshar Mal Yadav, Resident Of Basari Kalan, Via Reinwal, Tehsil Kishangarh Reinwal, Jaipur.
22. Kiran Sain D/o Gattu Ram Sain, R/o Basari Kalan, Via Reinwal, Tehsil Kishangarh Reinwal, Jaipur.
23. Mamta D/o Govindram, Resident Of Vpo Ralawata Tehsil Khandela Distt. Sikar.
24. Pinki Kumari D/o Tara Chand, R/o Village Post Nalpur, (Downloaded on 29/06/2019 at 04:17:39 AM) (3 of 19) [CW-15177/2018] Tehsil Khetri Distt. Jhunjhunu.
25. Anita Devi D/o Panchoo Ram Jakhar, Resident Of Bhagwatpura, Post Dhindha, Via Jobner, Tehsil Phulera, Distt. Jaipur.
26. Kiran Verma D/o Nathu Lal Verma, Resident Of Ragro Ka Mohlla Raywas, Tehsil Niwai, Tonk.
27. Geeta Devi Gurjar D/o Ramkanwar Gurjar, Resident Of Muhalo Ki Dhani Kuthada Virat Nagar Jaipur.
28. Sharmila D/o Murari Lal Rawat, Resident Of Gopalpura, Tehsil Kotputli, Distt. Jaipur.
29. Urmila Kumari D/o Deda Ram, Resident Of Ghumansar Khurd, Post Maligoan, Tehsil Chirawa, Distt. Jhunjhunu.
30. Suman Gurjar D/o Ram Chandra Gurjar, Resident Of Village Swami Ki Dhani, Post Kuhara, Tehsil Viratnagar, Jaipur.
----Petitioners Versus
1. State Of Rajasthan, Through The Principal Secretary, Department Of Medicical, Health And Family Welfare, Government Of Rajasthan, Government Secretariat, Jaipur.
2. The Director, Medical And Health Services, Government Of Rajasthan, Directorate, Tilak Marg, Swasthya Bhawan, Jaipur.
3. Additional Director (Administration), Medical And Health Services, Directorate, Tilak Marg, Swasthya Bhawan, Jaipur
----Respondents S.B. Civil Writ Petition No. 14631/2018
1. Priyanka Gurjar D/o Shri Radhey Shyam Gurjar, Aged About 21 Years, R/o Village Bhattpura, Post Niloj, Tehsil Baswa, District Dausa, Rajasthan
2. Manju Bai Gurjar D/o Shri Maharaj Singh Gurjar, R/o Village Bharpura, Post Niloj, Tehsil Baswa, District Dausa, Rajasthan
3. Ramnari Gurjar D/o Shri Hari Singh Gurjar, R/o Bag Wala Mohalla, Tehsil Gangapur City, Kunkata Kalan, Sawai Madhopur, Rajasthan
4. Archana Gurjar D/o Shri Shiv Singh Gurjar, R/o Village (Downloaded on 29/06/2019 at 04:17:39 AM) (4 of 19) [CW-15177/2018] Ruggapura, Post Sunderpura, Tehsil-District Karauli, Rajasthan
5. Pooja Meena D/o Shri Harikesh Meena, R/o Bus Stand Ke Pass, Shyampura, Sawaimadhopur, Rajasthan
6. Rajbai Gurjar D/o Shri Bhajan Lal Gurjar, R/o Gram Devli, Post Gambhira, Tehsil Malarna Doongar District Sawaimadhopur, Rajasthan
7. Laxmi Soni D/o Shri Kailash Chand Soni, R/o 1/364, Housing Board, Shivaji Nagar, Alampur, Rural Sawaimadhopur, Rajasthan
8. Suruchi Sharma D/o Shri Banwari Lal Sharma, R/o Kishorepura, District Karauli, Sapotra, Rajasthan.
9. Sharda Nain D/o Shri Arvind Kumar, R/o Jhunjhunu, Rajasthan.
10. Nisha Gupta D/o Shri Dinesh Kumar Goyal, R/o 10 Shiv Puri Block A, Ward No. 34, Gangapur City, Distrct Sawaimadhopur, Rajasthan.
11. Rashmi D/o Shri Bachchu Singh W/o Shri Ravi Singh Kuntal, R/o Ward No. 1 Ring Road, Anand Nagar Colony, Behind, District Bharatpur, Rajasthan.
12. Rishita Jain D/o Shri Sanjai Kumar Jain, R/o Lovely Std, Adarsh Nagar B, District Sawaimadhopur, Rajasthan.
13. Suman Kumari D/o Shri Harphool Sudia, R/o Ward No. 11, Tain, Tain, District Jhunjhunu, Rajasthan.
14. Manju Bairwa D/o Shri Babu Lal Bairwa, R/o Makanpur, District Karauli, Rajasthan.
15. Ramghani Meena D/o Shri Raj Kumar Meena, R/o Mohar Jhalan Ki Jhopadia, Uniara, Tonk, Rajasthan.
16. Lotani Meena D/o Shri Siyaram Meena, R/o Shyamota, Mainpura, District Sawaimadhopur, Rajasthan.
17. Sapana Kumari D/o Shri Mahesh Chand, R/o V/p Daulatgarh, Tehsil Roopwas, District Bharatpur, Rajasthan.
18. Laxmi Choudhary D/o Shri Nehanu Lal Choudhary, R/o Plot No. 41, Shiv Nagar, Diet Road, Tonk, Rajasthan.
19. Monika Meena D/o Shri Murari Lal Meena, R/o Dubbi, Bidarkha, Dubbi, District Sawaimadhopur, Rajasthan.
20. Pooja Jatav D/o Shri Babu Lal Jatav, W/o Lokesh Kumar Jatav, Mangal Ka Pura, Village Khandela, Tehsil Wazirpur, (Downloaded on 29/06/2019 at 04:17:39 AM) (5 of 19) [CW-15177/2018] Baroli, District Sawaimadhopur, Rajasthan.
21. Bhanu Priya Mahawar D/o Shri Satyanarayan, R/o Adarsh Nagar B, Lovely Std Ke Pass, District Sawaimadhopur, Rajasthan.
22. Rozy Bano D/o Shri Ali Husan, R/o Ward No. 6, Katla Darwaza, Indragarh, Bundi, Rajasthan.
23. Reena Kumari Meena D/o Shri Pyare Lal Meena, R/o Nangal, Sherpur, Nangal Pahadi, District Karauli, Rajasthan.
24. Ankita Meena D/o Shri Kamlesh Meena, R/o Jeenapur, District Sawaimadhopur, Rajasthan.
25. Mamta Kudi D/o Shri Arjun Lal, W/o Shri Rajendra, R/o Dudha Walon Ki Dhani, Bhikhawas, Kalakh, Jaipur, Rajasthan.
26. Seema Gunesh D/o Shri Rajesh Kumar, R/o Ward No. 6, District Pali, Rajasthan.
27. Hemlata Sharma D/o Shri Ganpat Lal Sharma, R/o Nahar Road, Shukla Colony, Ss Classes Ke Pass, Ward No. 27, Gangapur, District Sawaimadhopur, Rajasthan.
28. Suleka Gurjar D/o Shri Samay Singh Gurjar, R/o Ahmedpur (Rura), District Sawaimadhopur, Rajasthan.
29. Kavita Verma D/o Shri Ramprasad Verma, R/o H. No. 37 Chomu House, C-Schema, Jaipur Rajasthan.
30. Pooja Meena D/o Shri Ram Swaroop Meena, R/o Khajoraa, Khajoora, Bundi, Rajasthan.
31. Gomti Gurjar D/o Shri Ramchandra Gurjar, R/o Gram Post Pancholi, Tehsil Sikray, Distrct Dausa, Rajasthan.
32. Chhoti Bai Gurjar D/o Shri Ramchandra Gurjar, R/o Gram Post Pancholi, Tehsil Sikray, Distrct Dausa, Rajasthan.
33. Karma Choudhary D/o Shri Ram Dayal Choudhary W/o Shri Bhagchand Chodhary, R/o Gram Paldi Jhalda Hind, District Tonk, Rajasthan.
34. Rachna Bai Gurjar D/o Shri Kailash Chand Gurjar, R/o R/o Pakhala, Bagoli, District Sawaimadhopur, Rajasthan.
35. Aneeta Kumari D/o Shri Surajmal, R/o Gram Murki, Tehsil Bayana, District- Bharatpur, Rajasthan
36. Neelam Bairagi D/o Shri Mahendra Singh, W/o Devkinandan, R/o Village Barauli Ran, District Bharatpur, Rajasthan.
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37. Baitava D/o Shri Krishna Datt, R/o Village Barauli Ran, Nadbai, District Bharatpur, Rajasthan
38. Sunita Kumari D/o Shri Bodu Ram, W/o Shri Girraj Gurjar, Vpo Gopalpura, Tehsil Kotputli, District Jaipur, Rajasthan.
39. Sunita D/o Shri Ram Niwas, W/o Shri Manoj Kumar, R/o Village Post Chandwa Via Bisau, Tehsil Malsisar, District Jhunjhunu, Rajasthan.
40. Teenu Kumari D/o Shri Madan Lal, W/o Shri Bharat Singh, R/o Indra Nagar, Padampura, Ward No. 9, District Jhunjhunu, Rajasthan
41. Aneeta Kumari D/o Shri Ramesh Chand, R/o Adarsh Nagar, Sector 2, Bayana, District Bharatpur, Rajasthan.
----Petitioners Versus
1. The State Of Rajasthan Through Its Secretary, Medical And Health Department, Government Of Rajasthan, Secretariat, Jaipur.
2. Addl. Chief Secretary Medical And Health Department, Secretariat, Jaipur, Rajasthan
3. Director, Medical And Health Services Rajasthan, Tilak Marg, Health Bhawan, Jaipur.
4. Addl. Director(Administration) Medical And Health Services Rajasthan, Tilak Marg, Swasth Bhawan, Jaipur
----Respondents S.B. Civil Writ Petition No. 14825/2018
1. Kiran Saini D/o Laxmi Narayan Saini, Aged About 21 Years, R/o Pathano Ka Bas, Amarsar, Jaipur
2. Tara Saini D/o Rampal Saini, R/o Pathano Ka Bas, Amarsar, Jaipur
3. Mamta Meena D/o Nathu Lal Meena, R/o Unda Mhadev Meena Ka Mohalla, Shastri Nagar, Jaipur
----Petitioners Versus
1. The State Of Rajasthan Through The Principal Secretary, Department Of Medical, Health And Family Welfare, Government Of Rajasthan, Government Secretariat, Jaipur
2. The Director, Medical And Health Services, Government Of (Downloaded on 29/06/2019 at 04:17:39 AM) (7 of 19) [CW-15177/2018] Rajasthan, Directorate, Tilak Marg, Swasthya Bhawan, Jaipur
3. Additional Director (Administration), Medical And Health Services, Directorate, Tilak Marg, Swasthya Bhawan, Jaipur
----Respondents S.B. Civil Writ Petition No. 15100/2018
1. Mamtesh Kumari D/o Rajveer Singh, Aged About 25 Years, R/o Village Basesi, Post Roond Kalan, Tehsil And District Karauli
2. Radha Devi Gurjar D/o Shri Roshan Lal, Aged About 23 Years, R/o Village Reejwas, Post Pali, Tehsil Hindaun, District Karauli
----Petitioners Versus
1. The State Of Rajasthan, Through Principal Secretary, Medical And Health Department, Secretariat, Jaipur
2. The Additional Director (Adm.) Medical And Health Services, Rajasthan, Jaipur
----Respondents S.B. Civil Writ Petition No. 15103/2018
1. Kavita Kumari Daughter Of Shri Devkaran Wife Of Shri Dharam Pal Gurjar, Aged About 20 Years, By Caste Gurjar, Resident Of Village Manchi, Post Gunta, Tehsil Bansur, District Alwar (Raj.)
2. Usha Devi Daughter Of Shri Vinod Kumar Wife Of Shri Ramesh Kumar, Aged About 25 Years, Resident Of Village And Post Nawan, Tehsil Rajgarh, District Churu (Raj.)
3. Babita Kumari Daughter Of Shri Surajmal Wife Of Shri Late Shri Mukesh Chand, Aged About 26 Years, Resident Of Naharganj Mohalla, Village And Post Kumher, Tehsil Kumher, District Bharatpur.
----Petitioners Versus
1. The State Of Rajasthan Through Its Principal Secretary, Medical And Health Services, Group-Iii, Govt. Secretariat, Jaipur.
2. The Director, Department Of Medical And Health Service, (Downloaded on 29/06/2019 at 04:17:39 AM) (8 of 19) [CW-15177/2018] Medical Directorate, Rajasthan, Jaipur.
3. Additional Director (Administration), Department Of Medical And Health Service, Rajasthan, Medical Directorate, Jaipur (Raj.)
----Respondents S.B. Civil Writ Petition No. 15105/2018
1. Kalpana Kumari D/o Sh. Shishpal Singh, Aged About 30 Years, R/o Vpo Patusari, Tehsil And District Jhunjhunu (Raj.)
2. Anju Kumari D/o Vimal Chand, Aged About 28 Years, R/o Village Modsara Ka Bass, Post Sigra Tehsil And District Jhunjhunu (Raj.)
3. Nikita Poonia D/o Sh. Ram Niwas, Aged About 20 Years, R/o Post Dhani Poonia, Post Nethwa, Tehsil Ramgarh Shekhawati District Sikar. (Raj.)
4. Krishna Kumari Meena D/o Sh. Bhagirath Mal Meena, Aged About 21 Years, R/o Village Alafshar Post Hirna, Tehsil Fatehpur District Sikart (Raj.)
5. Monika Gurjar D/o Sh. Gurudayal, Aged About 20 Years, R/o Behind Of S.b.i. Bank Ward No.22, Churu (Raj.)
6. Pooja Meghwal D/o Sh. Satyanarayan Meghwal, Aged About 21 Years, R/o Village Chhajusar Tehsil Churu District Churu. (Raj.)
7. Seema D/o Sh. Srichand Rawat, Aged About 22 Years, R/o Vpo Gopalpura Tehsil Kotputli District Jaipur. (Raj.)
8. Poonam Prajapat D/o Sh. Bhanwar Lal, Aged About 20 Years, R/o Village Dhakawali Post Khechiwali, Tehsil Sujangarh District Churu (Raj.)
9. Sunita Devi D/o Sh. Shakti Singh, Aged About 33 Years, R/o Vpo Bhansli, Tehsil Rajgarh District Churu (Raj.)
10. Sayar Nai D/o Sh. Nemi Chand Nai, Aged About 23 Years, R/o Vpo Dhadhar Tehsil And District Churu (Raj.)
11. Suman D/o Sh. Subhram, Aged About 22 Years, R/o Village Bangothari Kalan Post Bangothari Khurd, Tehsil Surajgarh District Jhunjhunu (Raj)
12. Surbhi Chaudhary D/o Sh. Bhura Ram Kaswan, Aged About 23 Years, R/o Village Bhudakabass, Tehsil Malsisar District Jhunjhunu. (Raj.)
13. Urmila Kumari D/o Sh. Suresh Kumar, Aged About 23 (Downloaded on 29/06/2019 at 04:17:39 AM) (9 of 19) [CW-15177/2018] Years, R/o Shyalu Khurd, Post Sehi Kalan, Tehsil Surajgarh District Jhunjhunu (Raj.)
14. Reetu Kumari D/o Sh. Dalip Meel, Aged About 22 Years, R/o Village Khali Phari Ka Bass, Post Khali Phari, Tehsil And District Jhunjhunu (Raj.)
15. Poonam Dhaka D/o Sh. Mohan Singh, Aged About 21 Years, R/o Dhaka Ki Dhani, Post Titanwar, Tehsil Udaipurwati District Jhunjhunu (Raj.)
16. Nisha Badgurjar D/o Sh. Vasu Dev Badgurjar, Aged About 23 Years, R/o Village Ward No. 32 Nokha, Tehsil Nokha Distrcit Bikaner. (Raj.)
17. Prinyanka D/o Sh. Mahavir, Aged About 21 Years, R/o Vpo Tihay, Tehsil Fatehpur District Sikar (Raj.)
18. Sharda Kumari Bagaria D/o Sh. Shera Ram, Aged About 21 Years, R/o Village Rinwa Ki Dhani, Post Rajiasar Meetha, Tehsil Sujangar District Churu. (Raj.)
19. Animka Kumari D/o Sh. Bunti Ram Meena, Aged About 26 Years, R/o Vpo Padewa, Tehsil Khetri District Jhunjhunu (Raj.)
20. Poonam Kumari D/o Sh. Hawa Singh, Aged About 20 Years, R/o Vpo Charawas, Tehsil Khetri District Jhunjhunu (Raj.)
21. Prinyanka Rav D/o Sh. Ladhu Ram Rav, Aged About 21 Years, R/o Ward No.14, Nokha, Tehsil Nokha District Bikaner (Raj.)
22. Supyar Kumari D/o Sh. Bhagirath Mal Meena, Aged About 28 Years, R/o Village Alafsar Post Beswa, Tehsil Fatehpur District Sikar (Raj.)
23. Rekha Kumari Sharma D/o Sh. Ram Gopal Sharma, Aged About 30 Years, R/o Vpo Brahmano Ki Sareri, Tehsil Asind District Bhilwara (Raj.).
24. Avesh D/o Sh. Satyaveer Singh, Aged About 20 Years, R/o Village Sonasar, Post Sonasar, Tehsil Malsisar District Jhunjhunu (Raj.)
25. Poonam Alariya D/o Sh. Jagdish Prasad, Aged About 21 Years, R/o Jhatawa Kalan, Post Pithusar, Tehsil Malsisar, District Jhunjhunu (Raj.)
26. Parvati Kumari D/o Sh. Banawari Lal, Aged About 24 Years, R/o Village Bhutia Bass, Po Bidasar, Tehsil Malsisar District Jhunjhunu (Raj.).
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----Petitioners
Versus
1. The State Of Rajasthan Through Principle Secretary, Department Of Medical And Health Services, Govt. Of Rajasthan, Govt. Secretariat, Jaipur.
2. Director Medical And Health Services, Rajasthan, Jaipur.
3. Additional Director, (Administration) Medical And Health Services, Rajasthan, Jaipur.
----Respondents S.B. Civil Writ Petition No. 15106/2018
1. Archana Kumari Daughter Of Shri Panna Lal, Aged About 20 Years, Resident Of Anela, Post Fanbai, Tehsil Khairwada, District Udaipur, Rajasthan.
2. Vandana Kumari Meena Daughter Of Shri Narayan Lal, Resident Of Karnauwa, Post Khanmin, Tehsil Khairwada, District Udaipur, Rajasthan
3. Rekha Kumari Bheel Daughter Of Shri Magan Lal, Resident Of Robiya, Post Sundara, Tehsil Khairwada, District Udaipur, Rajasthan
4. Ravina Kumari Meena Daughter Of Shri Govardhan Lal Meena, Resident Of Badla, Tehsil Khairwada, District Udaipur, Rajasthan
5. Narayan Kumari Kasota Daughter Of Shri Khemraj, Resident Of Birothi, Tehsil Jhadol Falasia, District Udaipur, Rajasthan
6. Manisha Patel Daughter Of Shri Lal Chand Patel, Resident Of Suveri, Tehsil Khairwada, District Udaipur, Rajasthan
7. Urmila Rot Daughter Of Shri Kodar Lal Rot, Resident Of Saroli, Tehsil Khairwada, District Udaipur, Rajasthan
8. Priyanka Kumari Meena Daughter Of Shri Nathu Lal Meena, Resident Of Masaron Ki Obari, Tehsil Rishabhdev, District Udaipur, Rajasthan
9. Neelam Harijan Daughter Of Shri Mansukh Lal, Resident Of Vasi, Tehsil And District Doongarpur, Rajasthan
10. Sunita Daughter Of Shri Kanti Lal, Resident Of Bhagorpada, Post Patiya, Tehsil Khairwada, District Udaipur, Rajasthan
11. Nisha Garasia Daughter Of Shri Chhagan Lal Garasia, Resident Of Sada, Post Veerpur, Tehsil Bicchiwada, District (Downloaded on 29/06/2019 at 04:17:39 AM) (11 of 19) [CW-15177/2018] Doongarpur, Rajasthan
12. Twinkle Gameti Daughter Of Shri Babu Lal Gameti, Resident Of Jayra, Tehsil Khairwada, District Udaipur, Rajasthan
13. Kushum Doubi Daughter Of Shri Dinesh Kumar, Resident Of Patiya, Tehsil Khairwada, District Udaipur, Rajasthan
14. Pushpa Parmar Daughter Of Shri Panna Lal Parmar, Resident Of Ghodi, Tehsil Rishabhdev, District Udaipur, Rajasthan
15. Rekha Aahri Daughter Of Shri Mansingh, Resident Of Tapna, Post Ghodi, Tehsil Rishabhdev, District Udaipur, Rajasthan
16. Karishma Kumari Damor Daughter Of Shri Laxman Lal Damor, Resident Of Damorwada (Asariwada), Post Thana, Tehsil Khairwada, District Udaipur, Rajasthan
----Petitioners Versus
1. State Of Rajasthan Through Its Principal Secretary, Department Of Medical And Health Services, Govt. Of Rajasthan, Govt. Secretariat, Jaipur.
2. The Director Medical And Health Services Rajasthan, Jaipur
3. Additional Director (Administration) Medical And Health Services, Rajasthan, Jaipur
4. The Chief Medical And Health Officer, Udaipur
----Respondents S.B. Civil Writ Petition No. 15115/2018
1. Suman Jat D/o Shri Ramswaroop Jat, W/o Shri Tulsi Ram Choudhary, Aged About 21 Years, R/o Ward No. 1, Gram Tapur, Tehsil Chauth Ka Barwara, District Sawaimadhopur, Rajasthan
2. Arti Sharma D/o Shri Buddhi Prakash, W/o Gopal, R/o T.b.
Hospital Ke Paas, Alanpur (Rural) Sawaimadhopur, Rajasthan
----Petitioners Versus
1. The State Of Rajasthan Through Its Secretary, Medical And Health Department, Government Of Rajasthan, (Downloaded on 29/06/2019 at 04:17:39 AM) (12 of 19) [CW-15177/2018] Secretariat, Jaipur
2. Addl. Chief Secretary Medical And Health Department, Secretariat, Jaipur, Rajasthan
3. Director, Medical And Health Services Rajasthan, Tilak Marg, Health Bhawan, Jaipur
4. Addl. Director (Administration) Medical And Health Services Rajasthan, Tilak Marg, Swasth Bhawan, Jaipur
----Respondents S.B. Civil Writ Petition No. 15414/2018
1. Kiran Sharma D/o Shree Krishan Sharma, Aged About 20 Years, R/o Vpo Antela Tehsil Virat Nagar, Distt. Jaipur.
2. Monika Alok D/o Chandra Prakash Alok, R/o Vpo Bahadurpur, Alwar.
3. Reena Saini D/o Desh Raj Saini W/o Tota Ram Saini, R/o Vpo Burja, Distt. Alwar.
4. Laxmi Dhidoriya @ Laxmi Devi D/o Mahaveer Prasad W/o Mohar Singh, R/o Rambag Ka Mohalla, Tehsil Bansur, Distt. Alwar.
5. Rajni Devi D/o Khem Chand Gurjar, R/o Akhepura Mohalla, Pratap School Ke Piche, Alwar.
6. Sajana Meena D/o Hajari Lal, R/o Village Khipur, Post Punderpara, Tehsil Baswa, Distt. Dausa.
7. Manju D/o Satpal, R/o Sindhi Samshanghat Ke Pass, Ward No. 23, Khairthal, Alwar.
8. Shila Devi D/o Chhitar Mal W/o Prabhati Lal, R/o Village Nangal Bawala, Post Ranoth, Tehsil Mundawar, Alwar.
9. Reena Bai D/o Daya Ram, R/o Ward No. 10 Jat Mauhalla, Post Moliya, Tehsil Laxmangarh, Distt. Alwar.
10. Poonam Bai D/o Gopi Chand, R/o Vpo Jhanjha, Tehsil Buhana, Distt. Jhunjhunu.
11. Anita Kumari Meena D/o Radha Mohan Meena W/o Raja Ram Meena, R/o Vpo Balahera, Tehsil Baswa, Distt. Dausa.
12. Pinki Kumari D/o Ramotar W/o Dharmveer, R/o Village Rambas, Post Hatundi, Tehsil Mundawar, Alwar.
13. Priya Solanki D/o Haribhan Singh Solanki, R/o Plot No.33, Shiv Colony, Tuleda Road, Alwar.
14. Anita Kumari D/o Duli Chand, R/o Khedli Gurjar, Post (Downloaded on 29/06/2019 at 04:17:39 AM) (13 of 19) [CW-15177/2018] Khakhawali, Tehsil Nagar, Distt. Bharatpur.
15. Rajni D/o Ashok Kumar, R/o Vpo Kithoor, Tehsil Alwar, Distt. Alwar.
16. Neelam Kumari D/o Balbir Singh, R/o Shyalu Khurd, Post Shie Kalam, Tehsil Surajgarh, Jhunjhunu.
17. Sunita Yadav D/o Lala Ram Yadav, R/o Swami Ki Dhani, Post Mahanpur, Tehsil Bansur, Alwar.
18. Rekha Kumari D/o Hanuman Singh, R/o Village Tihili, Tehsil Tijara, Alwar.
19. Sarita Kumari D/o Yashbeer Singh, R/o Nangli Jatan Tehsil Kotkasim Post Pataliya Distt. Alwar.
20. Anita Chaudhari D/o Jivan Lal Chaudhari W/o Ved Prakash, R/o Chimani, Post Sihi, Tehsil Kumher, Bharatpur.
21. Birdi Bai Saini D/o Ghadsi Saini, R/o Vpo Rajpura Tehsil Thanagazi, Alwar.
22. Seema Kumari D/o Hari Ram, R/o Teehli, Tehsil Tijara Alwar.
23. Sarla Yadav D/o Satyaveer Singh, R/o Rewali, Tehsil Behror, Distt. Alwar.
24. Vinesh Kumari W/o Dharamveer Singh, R/o Village Ankholi, Post Januthar, Tehsil Deeg, Bharatpur.
25. Suman Meena D/o Ram Charan Meena, R/o Bhahni Ka Bas Ukeri, Bhooda, Alwar.
26. Mamta Sharma D/o Kailash Chand Sharma, R/o Mehtab Singh Ka Nohara, Prem Nagar, Alwar.
27. Seema Sain D/o Amar Singh Sain, R/o Ram Nagar Colony Alwar.
28. Munesh D/o Rameshwar, R/o Village Baghaka, Post Aalamsah, Tehsil Nagar, Distt. Bharatpur.
29. Rajni Sahu D/o Harish Chand Sahu, R/o Vpo Baroda Meo, Tehsil Laxmangarh, Alwar.
30. Sonu D/o Banwari Lal, R/o Mohalla Mandi Diwada, Vpo Bahadurpur, Alwar.
31. Nisha D/o Prem Kumar, R/o Vpo Kutina Tehsil Neemrana, Alwar.
32. Nikita Pradhan D/o Hariom Sharma, R/o Village Khedi, Tehsil Ramgarh, Alwar.
(Downloaded on 29/06/2019 at 04:17:39 AM)(14 of 19) [CW-15177/2018] 33. Seema Gurjar D/o Banna Lal Gurjar, R/o Rajaram
Thekedar Ki Gali, Gopal Nagar, Jageer Bandikui, Distt. Dausa.
34. Pooja D/o Suresh Kumar, R/o Vpo Basni, Tehsil Mundawar, Alwar.
35. Priyanka Meena D/o Harban Meena, R/o Vpo Bhairubas Kalwari Kathumar, Alwar.
36. Priyanka D/o Dalchand, R/o V/p Berla Tehsil Laxmangarh Distt. Alwar.
37. Geeta Meena D/o Bhajan Lal Meena, R/o V/p Pragpura, Tehsil Reni, Distt. Alwar.
38. Sonu Gurjar D/o Banna Lal Gurjar, R/o Rajaram Thekedar Ki Gali, Gopal Nagar, Jageer Bandikui, Distt. Dausa.
----Petitioners Versus
1. The State Of Rajasthan, Through The Principal Secretary, Department Of Medical, Health And Family Welfare, Government Of Rajasthan, Government Secretariat, Jaipur.
2. The Director, Medical And Health Services, Government Of Rajasthan, Directorate, Tilak Marg, Swasthya Bhawan, Jaipur.
3. Additional Director (Administration), Medical And Health Services, Directorate, Tilak Marg, Swasthya Bhawan, Jaipur.
----Respondents S.B. Civil Writ Petition No. 15438/2018
1. Nisha Meena D/o Shri Kallu Singh Meena, W/o Shri Somesh Kumar, Aged About 24 Years, R/o Village Guddha Rojari, Post Peeplund, Tehsil Jahajpur, District Bhilwara, Rajasthan
2. Rekha Kumari Meena D/o Shri Bhadur Singh Meena, R/o Sukhpura, Umar, District Bundi, Rajasthan
3. Girija Choudhary D/o Shri Hansraj Choudhary, R/o Jato Ka Mohalla, Diggi Nukkad Kalyanpura, Dholi, Malpura, District Tonk, Rajasthan.
4. Priyanka Jat D/o Shri Har Lal Jat, R/o Sandila Dakhiya, District Tonk, Rajasthan.
5. Sunita Choudhary D/o Shri Ramprasad Choudhary, R/o (Downloaded on 29/06/2019 at 04:17:39 AM) (15 of 19) [CW-15177/2018] Jyotiba Nagar Jail Road, Village Ibrahimpura, Post Nimheda, Tehsil Peeplu, District Tonk, Rajasthan.
6. Vimla Kahar D/o Shri Mishri Lal, R/o Ward No. 712, Chouth Mata Colony, Dugari, District Bundi, Rajasthan.
7. Sonam Mewara D/o Shri Gopal Lal Mewara, R/o 3 B 14 Jawahar Nagar, District Bundi, Rajasthan.
8. Begum Suman D/o Shri Madan Lal Mali, R/o Maliyon Ka Mohalla, Lambabarda, Post Jaitpur, District Bundi, Rajasthan.
9. Nikita Kanwar D/o Shri Prem Raj Singh, R/o Bibnawa Road Dayanand Colony, District Bundi, Rajasthan.
10. Hina Verma D/o Shri Meghraj Verma, R/o Balchand Paada, Distrct Bundi, Rajasthan.
11. Rajbala D/o Shri Mohar Singh, R/o Post Basri, Dhanuri, District Jhunjhunu, Rajasthan.
12. Lad Kanwar D/o Shri Rameshwar Prasad, R/o Gram Seenta, Post Gudha Nathawatan, District Bundi, Rajasthan.
13. Versha Chittora D/o Shri Mahaveer Prasad Chittora, R/o Tehsil Taleda, Gram And Post Baroondhan, District Bundi, Rajasthan Rajasthan.
14. Babna Javed D/o Shri Mubarak Ali, R/o Gram Post Taleda, Distrct Bundi, Rajasthan.
15. Kiran Meena D/o Shri Ram Kishan Meena, R/o Plot No. 43, Bharat Nagar, District Bundi, Rajasthan.
16. Laleeta Saini D/o Shri Kalu Lal Saini, R/o Jawahar Colony, Malan Masi Balaji Ke Paas, District Bundi, Rajasthan.
17. Rani Kumari Meena D/o Shri Choth Mal Meena, R/o Manpura, Gudha Sadawardia, District Bundi, Rajasthan.
18. Badam Gurjar D/o Shri Prahalad Gujar, W/o Shri Ram Kishan Gurjar, R/o Ram Nagar, Tehsil Uniyara, Soothra, District Tonk, Rajasthan.
19. Pooja Choudhary D/o Shri Shankar Lal Choudhary, R/o Parana, District Tonk, Rajasthan.
20. Neelu Kumari D/o Shri Mahaveer Prasad, R/o 332-C, Ward No. 22, Shreenathpuram, Ladpura, Engineering College Kota District Kota, Rajasthan.
21. Jyoti Kumari D/o Shri Braj Mohan, R/o Sarkari School Ke Samne, Ambedkar Colony, Undaliyon Ki Dungri, District (Downloaded on 29/06/2019 at 04:17:39 AM) (16 of 19) [CW-15177/2018] Bundi, Rajasthan.
22. Komal Nayak, D/o Shri Giriraj Nayak, R/o Gram Hattipura, Tehsil-District Bundi, Rajasthan.
----Petitioners
1. The State Of Rajasthan Through Its Secretary, Medical And Health Department, Government Of Rajasthan, Secretariat, Jaipur
2. Addl. Chief Secretary Medical And Health Department, Secretariat Jaipur, Rajasthan
3. Director, Medical And Health Services Rajasthan, Tilak Marg, Health Bhawan, Jaipur
4. Addl. Director (Administration) Medical And Health Services Rajasthan, Tilak Marg, Swasth Bhawan, Jaipur
----Respondents For Petitioner(s) : Ms.Raj Sharma, Mr.Ram Rakh Sharma, Mr.Devendra Kumar Bhardwaj, Mrs.Sudesh Kasana, Mr.Sunil Kumar Swami, Mr.Shailender Singh Balwada, Ms.Komal Kumari Giri For Respondent(s) : Mr.Harshal Tholia for Dr.V.B. Sharma, AAG HON'BLE MR. JUSTICE ALOK SHARMA Order 27/05/2019 Heard the counsel for the petitioners and the respondent for grant of interim relief.
Counsel for the petitioners relied upon the judgment passed by the Principal seat of this Court at Jodhpur in the case of Zaiba & Others vs. The State of Rajasthan & Others and (Downloaded on 29/06/2019 at 04:17:39 AM) (17 of 19) [CW-15177/2018] other connected matters SBCWP No.14884/2016 decided on 7.5.2018. They contended that therein in respect of recruitment to the post of Lab Technicians under the provisions of Rajasthan Medical and Health Subordinate Service Rules, 1965 (hereafter 'the Rules of 1965') the Court has held that the date of documents verification has to be considered equivalent to the date of interview/ counselling for reason of which under Rule 19 of the Rajasthan Various Service (Amendment) Rules, 1999 (hereafter 'the Rules of 1999') qualifications as on the date of document verification has to be taken into consideration for ascertaining eligibility for a post advertised. They submit that the issue agitated in these petitions is with regard to the recruitment to the post of ANM under the Rules of 1965 also to be filled up on the basis of document verification as to eligibility. Resultantly the eligibility of the petitioners' for the post of ANM with reference to their academic and professional qualifications has to be considered (Downloaded on 29/06/2019 at 04:17:39 AM) (18 of 19) [CW-15177/2018] on the date of document verification and not on the last date of submission of the applications form, as submitted in defence by the respondents.
Mr.Harshal Tholia appearing for Dr.V.B. Sharma, AAG submitted the judgment passed in the case of Zaiba (supra) is per incuriam as it does not take into account the second proviso to Rule 19 of the Rules of 1965. He submitted that a DB SAW against the aforesaid judgment dated 7.5.2018 passed in the case of Zaiba (supra), is pending before the Principal seat of this Court at Jodhpur.
Having heard the counsel for the petitioners and the respondents, I am of the considered view that in the facts of the case and state of law obtaining as of today as reflected from the case of Zaiba (supra) it would be appropriate to direct in the interim that the petitioners, whose offline application forms for appointment to the post of ANM pursuant to the advt. dated 18.6.2018 were submitted and provisionally accepted following (Downloaded on 29/06/2019 at 04:17:39 AM) (19 of 19) [CW-15177/2018] the Court's interim order dated 23.7.2018, be allowed to submit their documents for verification to the appointing authority.
It is however made clear that the result of the petitioners qua their applications for appointment to the post of ANM and verification of their document shall not be declared without reference/ permission of the Court. Further this interim order would be subject to the outcome of the State's appeal (SAW) filed against the judgment rendered in the case of Zaiba (supra).
Put up on 10.7.2019.
(ALOK SHARMA), J Himanshu Soni /375 (Downloaded on 29/06/2019 at 04:17:39 AM) Powered by TCPDF (www.tcpdf.org)