Section 2 in Andhra Pradesh Municipalities (Check-Measurement of Works) Rules, 1972
2.
These rules shall apply to all Municipal works other than the works executed by she Government under sub-rule (3) of Rule 11 of the Andhra Pradesh Municipalities (Municipal Works) Rules, 1967 issued in G.O.Ms.No.114, M.A., dated the 28th February, 1967.
