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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(3)(b) in The Bureau of Energy Efficiency (Manner and Intervals of Time for Conduct of Energy Audit) Regulations, 2010

(b)analysis and process the data with respect to-
(i)consistency of designated consumers data monitoring compared to the collected data;
(ii)recommendations to reduce energy consumption and improve energy efficiency;
(iii)summary overview of energy consumption in plant or establishment by fuel type and by section;