Rajasthan High Court - Jaipur
Vxa Global Llp vs Income Tax Officer on 2 May, 2022
Bench: Manindra Mohan Shrivastava, Sameer Jain
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D. B. Civil Writ Petition No. 6285/2022
VXA Global LLP
----Petitioner
Versus
Income Tax Officer & Another
----Respondent
For Petitioner : Mr. Pankaj Ghiya Advocate with Mr. Mohit Singhal Advocate.
For Respondents : Mr. Anuroop Singhi Advocate with Mr. N.S. Bhati Advocate.
HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE SAMEER JAIN Order 02/05/2022 Mr. Anuroop Singhi, learned counsel has put in appearance on behalf of the respondents. He prays for and is granted two weeks time to file reply.
List this matter after two weeks.
(SAMEER JAIN),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ MANOJ NARWANI /11 (Downloaded on 09/05/2022 at 09:18:41 PM) Powered by TCPDF (www.tcpdf.org)