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[Cites 0, Cited by 0] [Section 81] [Entire Act]

State of Uttar Pradesh - Subsection

Section 81(b) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(b)to watch over the financial and superintend the executive administration of the [Kshettra Panchayat, and bring to the notice of the Kshettra Panchayat any defect therein; and] [Substituted by U.P. Act No. 9 of 1994.]