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[Cites 0, Cited by 0] [Section 83(2)] [Section 83] [Entire Act]

State of Sikkim - Subsection

Section 83(2)(d) in Sikkim Urban and Regional Planning and Development Act, 1998

(d)Any expenses incurred by the Authority under this Act in connection with preparation of perspective plan, development plan and annual plan and planning and execution of projects and schemes unless expressly provided otherwise in this Act;