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[Cites 0, Cited by 0] [Section 26(6)] [Section 26] [Entire Act]

State of Punjab - Subsection

Section 26(6)(c) in Punjab Urban Planning and Development Building Rules, 2018

(c)Atrium/atria, escalator/travellator well, covered sky bridges in high rise buildings, jogging tracks, swimming pools (open to sky), architectural features/elements such as, coffers, louvers, end wall projected upto 900 mm;