Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21(3)] [Section 21] [Entire Act] Bombay Presidency - Subsection Section 21(3)(a) in Bombay Khadi and Village Industries Act, 1960 (a)loss of irrecoverable value of stores or of public money due to theft, fraud or such other cause: