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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Rajasthan - Subsection

Section 41(3) in Pratap University, Jaipur Act, 2011

(3)If the University has failed to comply with the recommendations made under subsection (2) within a reasonable time, the State Government may give such directions as it may deem fit for such compliance.