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[Cites 0, Cited by 0] [Section 10(23ED)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(23ED)(ii) in The Income Tax Act, 1961

(ii)"regulations" means the regulations made under the Securities and Exchange Board of India Act, 1992 (15 of 1992) and the Depositories Act, 1996 (22 of 1996);