Section 3 in The Assam Factories Service Rules, 1990
3. Class and cadre of constitution of service.
(1)At the commencement of these Rules the Service shall consist of the following categories of posts, but the Governor may include in the service such other posts as may be found necessary from to time:(i)Chief Inspector of Factories.(ii)Joint Chief Inspector of Factories.(iii)Senior Inspector of Factories.(iv)Inspector of Factories.(2)A member of any category shall have no claim for appointment to a post in higher category except in accordance with these rules.(3)All the members belonging to all the categories of sub-rule (1) shall belong to Cl. I Government service.
