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State of Rajasthan - Section

Section 39 in The Rajasthan Tenancy (Fixation of Ceiling on Land) (Government) Rules, 1963

39. Rate of interest on compensation.

- The amount of compensation shall carry simple interest at two and a half per cent per annum from the date of surrender under sub-section (2) of Section 30E or of ejectment therefrom under sub-section (4) of that section, and till the date of payment.