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State of Gujarat - Section

Section 27 in Sardar Patel University Act, 1955

27. Board of Post-Graduate Studies and Research.

(1)There shall be a Board of Post-Graduate Studies and Research to deal with all matters relating to post-graduate instruction and research in the various subjects taught in the University.
(2)The constitution, powers and duties of the Board shall be as prescribed by the Statutes.
(F)Other University Bodies