Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 24 in The Punjab Minor Canals Act, 1905 24. Procedure applicable to occupation for extensions and alterations. - The procedure hereinbefore provided for the occupation of land for any extension or alteration of a water-course and for the deposit of soil from water-course clearances.
