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State of Uttar Pradesh - Section

Section 79 in Rules under the United Provinces Excise Act, 1910

79. Excise staff to co-operate with Police.

- Officers of the Excise Department shall co-operate with Police Officers in the detection and prosecution of excise offences. Any instances of jealous or obstructive working will be severally punished. Excise Inspectors should take every opportunity of meeting the Police Officer in-charge of station situated in their respective circle and of discussing informally excise matters with them. Assistant Commissioners in their inspection reports should note how these instructions have been complied with.