Bombay High Court
Chetan Mohanrao Dhapodkar And Others vs Union Of India Thr. Secretary (Iedss ... on 9 May, 2024
Author: G.A.Sanap
Bench: Anil S. Kilor, G. A. Sanap
1 2-wp-3696-18.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH : NAGPUR
(1)WRIT PETITION NO. 3696 OF 2018
Mrs. Chitra w/o Jagdish Mehar and Others ..Petitioners
versus
Union of India and Others ..Respondents
With
(2)WRIT PETITION NO. 1859 OF 2021
Hema W/o Manohar Lende ..Petitioners
versus
Union of India and Others ..Respondents
With
(3)WRIT PETITION NO. 1861 OF 2021
Suvarna Ramesh Kumbhare ..Petitioners
versus
Union of India and Others ..Respondents
With
(4)WRIT PETITION NO. 1857 OF 2021
Dilip S/o Tulshiram Kumbhare ..Petitioners
versus
Union of India and Others ..Respondents
With
(5)WRIT PETITION NO. 1858 OF 2021
Bharti Digambarrao Dadwe ..Petitioners
versus
Union of India and Others ..Respondents
With
(6)WRIT PETITION NO. 1860 OF 2021
Vinod S/o Ajabrao Nandekar ..Petitioners
versus
Union of India and Others ..Respondents
With
(7)WRIT PETITION NO. 1752 OF 2021
Shital Manohar Tale and others ..Petitioners
versus
State of Maharashtra and Others ..Respondents
SKNair
2 2-wp-3696-18.odt
With
(8)WRIT PETITION NO. 1856 OF 2021
Anup Mohanrao Chafale and others ..Petitioners
versus
Union of India and Others ..Respondents
With
(9)WRIT PETITION NO. 1748 OF 2021
Tara D/o Gangaram Charbhe ..Petitioners
versus
Union of India and Others ..Respondents
With
(10)WRIT PETITION NO. 1698 OF 2021
Shilpa Shrirampant Mandale ..Petitioners
versus
Union of India and Others ..Respondents
With
(11)WRIT PETITION NO. 3094 OF 2021
Ku.Shalini Dnyaneshwar Gadge and Others ..Petitioners
versus
Union of India and Others ..Respondents
With
(12)WRIT PETITION NO. 1754 OF 2020
Shri Vipul Bhaskarrao Raut and Others ..Petitioners
versus
Union of India and Others ..Respondents
With
(13)WRIT PETITION NO. 1753 OF 2020
Ku.Sangita Panjabrao Rupnarayan and Others ..Petitioners
versus
Union of India and Others ..Respondents
With
(14)WRIT PETITION NO. 1778 OF 2021
Ghanshyam Vithobaji Guguskar ..Petitioner
versus
Union of India and Others ..Respondents
With
SKNair
3 2-wp-3696-18.odt
(15)WRIT PETITION NO. 3202 OF 2019
Ms. Archana Wamanrao Borkar and another ..Petitioners
versus
Union of India and Others ..Respondents
With
(16)WRIT PETITION NO. 2746 OF 2014
Ramdas R.Thaware and others ..Petitioners
versus
Union of India and Others ..Respondents
With
(17)WRIT PETITION NO. 8549 OF 2019
Mrs.Neerja Rajesh Khare and Others ..Petitioners
versus
Union of India and Others ..Respondents
With
(18)WRIT PETITION NO. 4228 OF 2017
Chetan Mohanrao Dhapodkar & others ..Petitioners
versus
Union of India and Others ..Respondents
With
(19)WRIT PETITION NO. 4844 OF 2017
Satish Shankarrao Kale ..Petitioners
versus
Union of India and Others ..Respondents
With
(20)WRIT PETITION NO. 4654 OF 2022
Ravindra S/o Devidasji Dhore and others
versus
Union of India and Others ..Respondents
With
(21)WRIT PETITION NO. 4850 OF 2022
Ajay S/o Manoharrao Gulhane and others ..Petitioners
versus
Union of India and others ..Respondents
With
(22)WRIT PETITION NO. 8508 OF 2019
Mr. Prashant Laxmanrao Bhalerao and others ..Petitioners
SKNair
4 2-wp-3696-18.odt
versus
Union of India and others ..Respondents
With
(23)WRIT PETITION NO. 5143 OF 2018
Rajendra Vitthalrao Bagade and others ..Petitioners
versus
Union of India and others ..Respondents
With
(24)WRIT PETITION NO. 6657 OF 2018
Abhinandan S/o Pandurang Gawai and others ..Petitioners
versus
Union of India and others ..Respondents
With
(25)WRIT PETITION NO. 7855 OF 2017
Yuvraj S/o Shravanji Chore and others ..Petitioners
versus
Union of India and others ..Respondents
(26)WRIT PETITION NO. 8159 OF 2017
Mangesh Janardhan Kawadapure and others ..Petitioners
versus
Union of India and others ..Respondents
With
(27)WRIT PETITION NO. 7854 OF 2017
Bandu S/o Rajaram Kubade and others ..Petitioners
versus
Union of India and others ..Respondents
Office Notes, Office Memoranda of Court's or Judge's Order
Coram, appearances, Court's Orders
or directions and Registrar's order
Mr.Anand Parchure, Advocate for Petitioners in
W.P.Nos. 3696/18, 3094/21, 1754/20, 1753/20,
3202/19, 2746/14 8159 of 2017, 4654 of 2022, 4844
SKNair
5 2-wp-3696-18.odt
of 2022, 4850 of 2022, 5143 of 2018, WP 6657 of
2022, WP 4228 of 2017, WP 8549 of 2019.
Mr. Anshu R.Deshpande in (W.P.No.1859/2024, 1856 of
2021, 1748 of 2021)
and,
Mr R.S.Sundaram in W.P.No. 4682/2015).
Shri Anand Jaiswal, Senior Advocate assisted by
Mrs.K.R.Deshpande, Assistant Government Pleader for
Respondent/State
CORAM : ANIL S. KILOR and
G.A.SANAP, JJ.
DATED : 9th MAY, 2024.
Today is the last working day before sum- mer vacation and after hearing for some time, we are of the opinion that arguments of both the parties may not be concluded today. Hence, place this matter on 19th June, 2024 for final disposal.
2. Parties are directed to submit their short notes of submissions along with copies of authorities, if they want to rely upon on or before 10th June, 2024.
[ G.A.SANAP, J.] [ANIL S. KILOR, J.] Signed by: Mr. S.K. NAIR SKNair Designation: PA To Honourable Judge Date: 09/05/2024 19:33:06