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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(5) in The Orissa Self-Help Co-operatives Act, 2001

(5)Nothing in Sub-section (2) shall prevent a Co-operative from displaying any shorter name more consciously than the full name, by which it is popularly known and which, too, is included in the articles of association.