Supreme Court - Daily Orders
Hemani Malhotra vs High Court Of Delhi on 21 January, 2025
Author: Hrishikesh Roy
Bench: Hrishikesh Roy
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (C) NO(S). OF 2025
@ Diary No.50074/2024
IN
SPECIAL LEAVE PETITION NO(S).20356/2024
HEMANI MALHOTRA Petitioner(s)
VERSUS
HIGH COURT OF DELHI & ORS. Respondent(s)
O R D E R
Delay condoned.
Application for hearing of the review petition in the open Court is rejected.
We have gone through the review petition and the connected papers. We do not find any error, much less apparent, in the order impugned, warranting its reconsideration.
The review petition is, accordingly, dismissed.
....................J. [ HRISHIKESH ROY ] ....................J. [ R. MAHADEVAN ] Signature Not VerifiedNEW DELHI, Digitally signed by Deepak Joshi JANUARY 21, 2025 Date: 2025.01.27 15:05:37 IST Reason: ITEM NO.1002 SECTION XIV S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS REVIEW PETITION (C) NO(S). OF 2025 @ Diary No.50074/2024 IN SPECIAL LEAVE PETITION NO(S).20356/2024 HEMANI MALHOTRA Petitioner(s) VERSUS HIGH COURT OF DELHI & ORS. Respondent(s) IA No. 248211/2024 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT IA No. 248216/2024 - CONDONATION OF DELAY IN FILING REVIEW PETITION Date : 21-01-2025 This petition was circulated today. CORAM : HON'BLE MR. JUSTICE HRISHIKESH ROY HON'BLE MR. JUSTICE R. MAHADEVAN By Circulation UPON perusing papers the Court made the following O R D E R Delay condoned.
The Review Petition is dismissed in terms of the signed order.
Pending application(s), if any, stand closed. [DEEPAK JOSHI] [KAMLESH RAWAT] ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR (Signed Order is placed on the File)