Himachal Pradesh High Court
The State Of H.P. & Another vs Shri Ram Chander on 21 April, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
The State of H.P. & another versus Shri Ram Chander .
CWP No. 6950 of 2021 21.04.2022 Present: Ms. Ritta Goswami, Additional Advocate General, for the petitioners.
Mr. Janesh Gupta, Advocate, for the respondent.
List on 12.05.2022. In the meanwhile, reply, if any, be filed.
( Mohammad Rafiq ) Chief Justice ( Sandeep Sharma ) Judge April 21, 2022 (hemlata) ::: Downloaded on - 21/04/2022 20:08:13 :::CIS .
::: Downloaded on - 21/04/2022 20:08:13 :::CIS