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[Cites 0, Cited by 0] [Section 42(1)] [Section 42] [Entire Act]

State of Maharashtra - Subsection

Section 42(1)(f) in The Shree Karveer Niwasini Mahalaxmi (Ambabai) Mandir (Kolhapur) Act, 2018

(f)detailed particulars of constituent elements of and coloured photographs of the idols and other images in or connected with the Temple Trust whether intended for worship or for being carried in procession ; and