Supreme Court - Daily Orders
Budhi Ram Dead Thr. Lrs vs Nikku Ram on 30 January, 2023
Bench: K.M. Joseph, B.V. Nagarathna
ITEM NO.22 COURT NO.3 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 38270/2022
(Arising out of impugned final judgment and order dated 29-08-2022
in RSA No. 566/2011 passed by the High Court Of Himachal Pradesh At
Shimla)
BUDHI RAM DEAD THR. LRS Petitioner(s)
VERSUS
NIKKU RAM & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.15508/2023-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.15509/2023-EXEMPTION FROM
FILING O.T. and IA No.15510/2023-CONDONATION OF DELAY IN REFILING /
CURING THE DEFECTS )
Date : 30-01-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE K.M. JOSEPH
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
For Petitioner(s) Mr. Neeraj Shekhar, AOR
Mr. Ashutosh Thakurk, Adv.
Dr. Sumit Kumar, Adv
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issuer notice on the Special Leave Petition as well as on the prayer for interim relief, returnable on 27.02.2023.
(INDU MARWAH) (RENU KAPOOR)
COURT MASTER (SH) ASSISTANT REGISTRAR
Signature Not Verified
Digitally signed by
Indu Marwah
Date: 2023.02.04
13:16:45 IST
Reason: