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[Cites 0, Cited by 0] [Section 45B] [Entire Act]

NCT Delhi - Subsection

Section 45B(2) in The Government Of National Capital Territory Of Delhi Act, 1991

(2)The Delhi Subordinate Services Selection Board shall be the recruitment agency for appointment to the Group 'B' non-gazetted posts and Group 'C' posts in the National CapitalTerritory of Delhi.