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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Telangana - Subsection

Section 6(1) in Telangana Animals and Birds Sacrifices Prohibition Act, 1950

(1)Whoever contravenes the provisions of section 3 shall be punished [with simple imprisonment for a term which may extend to three months or with fine which may extend to three hundred rupees or with both;] [Substituted by Act No.15 of 1970.]