Patna High Court - Orders
Bhagwan Singh vs Digamber Singh on 2 September, 2019
Author: S. Kumar
Bench: S. Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Appeal No.221 of 2018
In
FIRST APPEAL No.186 of 2017
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1.1. Most. Urmila Devi, Wife of late Bhagwan Singh, R/o Village Bihari, P.S.
Jamui, District-Jamui.
1.2. Bishwanath Prasad Singh, Son of late Bhagwan Singh, R/o Village Bihari,
P.S. Jamui, District-Jamui.
1.3. Narayan Singh, Son of late Bhagwan Singh, R/o Village Bihari, P.S. Jamui,
District-Jamui.
1.4. Hari Singh, Son of late Bhagwan Singh, R/o Village Bihari, P.S. Jamui,
District-Jamui.
1.5. Sila Singh, Daughter of late Bhagwan Singh, Wife of Sri Niwas Singh,
Resident of Village Chhatman, P.O. Banshipur, P.S. Shambhuganj, District-
Bhagalpur.
1.6. Sarita Singh, D/o late Bhagwan Singh, W/o Sanjeev Singh, Resident of
Village- Jagatpur, P.O. Jagatpur, P.S. Dhoraiya, District- Banka.
... ... Appellant/s
Versus
1. Digamber Singh S/o Late Chandrika Singh Resident of Village- Sonpay, P.S.
Anchal, Sub Division and District- Jamui at present Krishnapatti, Jamui, No.
2, Bihari near Forest Department, Jamui.
2. Dr. Bansidhar Singh S/o Late Jugal Singh Resident of Village- Sonpay, P.S.
Anchal, Sub Division, P.O. and District- Jamui at present is Kalyanpur
Sohab Talab, Jamui.
3. Sarangdhar Singh son of Late Saryug Singh at present Sarangdhar Singh,
Sub Judge at Saraikila in District of Tata, Jamshedpur (Jharkhand)
4. Dwijendra Singh son of Late Saryug Singh at present Sarangdhar Singh, Sub
Judge at Saraikila in District of Tata, Jamshedpur (Jharkhand)
5. Abhay Kumar Singh S/o Late Surya Narayan Singh resident of Village-
Bihari, P.S. Jamui, P.O.- Jamui, District- Jamui.
6. Sadanand Singh S/o Late Dwarika Singh resident of Village- Bihari, P.S.
Jamui, P.O.- Jamui, District- Jamui.
7. Vijay Singh son of Late Ramanand Singh resident of Village- Bihari, P.S.
Jamui, P.O.- Jamui, District- Jamui.
8. Abhay Singh son of Late Ramanand singh resident of Village- Bihari, P.S.
Jamui, P.O.- Jamui, District- Jamui.
9. Anjani Singh son of Late Gokhula Prasad Singh @ Gokhula Singh resident
of Village- Bihari, P.O., P.S. and District- Jamui.
10. Ajit Singh son of Late Gokhula Prasad Singh @ Gokhula Singh resident of
Village- Bihari, P.O., P.S. and District- Jamui.
... ... Respondent/s
Patna High Court MA No.221 of 2018(10) dt.02-09-2019
2/2
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with
Miscellaneous Appeal No. 222 of 2018
In
FIRST APPEAL No.187 of 2017
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Bhagwan Singh and Ors
... ... Appellant/s
Versus
Adya Prasad Singh and Ors
... ... Respondent/s
======================================================
Appearance :
(In Miscellaneous Appeal No. 221 of 2018)
For the Appellant/s : Mr.Bhubneshwar Prasad
For the Respondent/s : Mr.Rajiv Nayan Singh
(In Miscellaneous Appeal No. 222 of 2018)
For the Appellant/s : Mr.Bhubneshwar Prasad
For the Respondent/s : Mr.Rajiv Nayan Singh
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CORAM: HONOURABLE MR. JUSTICE S. KUMAR
ORAL ORDER
10 02-09-2019Heard parties.
Call for the lower court records from the court concerned.
List both the matters immediately after receipt of the lower court records.
(S. Kumar, J) Sanjay/-
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