Section 6F(3) in Andhra Pradesh Rights in Land and Pattadar Pass Books (Amendment) Act, 2019
(3). The Bhudhaar Card, including e-Bhudhaar Card and m-Bhudhaar Card will have the same legal value and and status as a Pattadar Pass Book-cum Title Deed would have in respect of such parcels of land, as at the time of its preparation.”.
