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[Cites 0, Cited by 0] [Section 267] [Entire Act]

State of Haryana - Subsection

Section 267(1) in Punjab Jail Manual

(1)For the purposes of the appointment, transfer and promotion of warders and the better organisation of the warder establishment of the Province, there shall be four circles, namely, the Lahore, Multan, Rawalpindi and the Ambala circle. The Jails comprised within each circle shall be as follows, namely :-
Lahore Circle Multan Circle Rawalpindi Circle Ambala Circle
1. Lahore Borstal Institution (Head-quartersJail) 1. Multan New Central (Head-quarters Jail.) 1. Rawalpindi District (headquarters Jail.) 1. Jullundur District (Headquarters Jail.)
2. Lahore Central 2. Multan Central Old 2. Jhelum District 2. Jullundur District
3. Montgomery Central 3. Multan District 3. Campbellpore District 3. Ludhiana District
4. Gujranwala District 4. Lyallpur District 4. Sialkot District 4. Hissar
5. Lahore Female 5. Dera Ghazi Khan District 5. Gujarat Subsidiary 5. Ferozepore District
6. Gurdaspur District 6. Musaffargarh Subsidiary 6. Sargodha Subsidiary 6. Rohtak District
7. Kasur Subsidiary 7. Rajanpur Subsidiary 7. Mianwali District 7. Hoshiarpur Subsidiary
8. Amritsar Subsidiary 8. Jhang District   8. Karnal Subsidiary
9. Dharamshala Subsidiary     9. Gurgaon Subsidiary
10. Shekhupura Subsidiary     10. Delhi District.