Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] NCT Delhi - Subsection Section 6(2) in The Delhi fire Prevention and Fire Safety Act, 1986 (2)The entry and inspection under sub-section (1) shall be done by the Chief Fire Officer in the manner laid down in section 3.
