Supreme Court - Daily Orders
Dalsukhbhai Bachubhai Satasia And Ors. vs State Of Gujarat And Ors. on 6 November, 2015
Bench: M.Y. Eqbal, C. Nagappan
ITEM NO.6 COURT NO.9 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 36185/2014
(Arising out of impugned final judgment and order dated 23/07/2014
in LPA No. 2024/2010,23/07/2014 in SCA No. 533/2009 passed by the
High Court Of Gujarat At Ahmedabad)
DALSUKHBHAI BACHUBHAI SATASIA & ORS. Petitioner(s)
VERSUS
STATE OF GUJARAT & ORS. Respondent(s)
(with appln. (s) for permission to file additional documents and
interim relief and office report)
Date : 06/11/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.Y. EQBAL
HON'BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s)
Mr. K.K. Trivedi, Adkv.
Ms. Mansa Singh, Adv.
Mr. K. V. Sreekumar,Adv.
For Respondent(s)
Mr. Preetesh Kapur, Adv.
Ms. Jesal Wahi, Adv.
Ms. Puja Singh, Adv.
Ms. Hemantika Wahi,Adv. (Not present)
UPON hearing the counsel the Court made the following
O R D E R
Pleadings are complete. Let this matter be listed in the month of February, 2016.
Signature Not Verified[INDU POKHRIYAL] [SUKHBIR PAUL KAUR] Digitally signed by COURT MASTER A.R.-CUM-P.S. Sukhbir Paul Kaur Date: 2015.11.06 17:32:16 IST Reason: