Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Dalsukhbhai Bachubhai Satasia And Ors. vs State Of Gujarat And Ors. on 6 November, 2015

Bench: M.Y. Eqbal, C. Nagappan

     ITEM NO.6                              COURT NO.9                 SECTION IX

                                 S U P R E M E C O U R T O F        I N D I A
                                         RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                   No(s).   36185/2014

     (Arising out of impugned final judgment and order dated 23/07/2014
     in LPA No. 2024/2010,23/07/2014 in SCA No. 533/2009 passed by the
     High Court Of Gujarat At Ahmedabad)

     DALSUKHBHAI BACHUBHAI SATASIA & ORS.                                Petitioner(s)

                                                    VERSUS

     STATE OF GUJARAT & ORS.                                             Respondent(s)

     (with appln. (s) for permission to file additional documents and
     interim relief and office report)

     Date : 06/11/2015 This petition was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE M.Y. EQBAL
                           HON'BLE MR. JUSTICE C. NAGAPPAN

     For Petitioner(s)
                                      Mr. K.K. Trivedi, Adkv.
                                      Ms. Mansa Singh, Adv.
                                      Mr. K. V. Sreekumar,Adv.
     For Respondent(s)
                                      Mr.   Preetesh Kapur, Adv.
                                      Ms.   Jesal Wahi, Adv.
                                      Ms.   Puja Singh, Adv.
                                      Ms.   Hemantika Wahi,Adv. (Not present)


                            UPON hearing the counsel the Court made the following
                                               O R D E R

Pleadings are complete. Let this matter be listed in the month of February, 2016.

Signature Not Verified

[INDU POKHRIYAL] [SUKHBIR PAUL KAUR] Digitally signed by COURT MASTER A.R.-CUM-P.S. Sukhbir Paul Kaur Date: 2015.11.06 17:32:16 IST Reason: