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Union of India - Section

Section 12 in The National Capital Territory of Delhi Real Estate (Regulation and Development) (General) Rules, 2016

12. Books of accounts, records and documents.

- The real estate agent shall maintain and preserve its books of account, records and documents in accordance with the provisions of the Income Tax Act, 1961 (43 of 1961), as amended from time to time, and the rules made thereunder.