Section 272A(2)(i) in The Income Tax Act, 1961

[Cites 0, Cited by 0] [Section 272A(2)] [Section 272A] [Entire Act]

(i)[ to furnish a statement as required by sub-section (2-C) of section 192;] [ Inserted by Act 14 of 2001, Section 92 (w.e.f. 1.4.2002).]

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