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[Cites 0, Cited by 0] [Section 71] [Entire Act]

Union of India - Subsection

Section 71(d) in The Building And Other Construction Workers '(Regulation Of Employment And Conditions Of Service) Central Rules, 1998

(d)eye splices and loops of ropes for the attachment of hooks, rings and other such parts to wire ropes are made with suitable thimble;