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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Sikkim - Subsection

Section 2(30) in Sikkim Urban and Regional Planning and Development Act, 1998

(30)"Perspective plan" means a long term (twenty five years) plan providing the goals, policies, strategies and general programmes of spatio-economic development of the State of Sikkim or the development area, as the case may be;